Imtiaz Khan vs State Of Odisha
2023 Latest Caselaw 6769 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRLA NO.785 OF 2017

                                  Imtiaz Khan                             ....            Appellant
                                                                          Mr. B. Sahoo, Advocate.
                                                              -versus-
                                  State of Odisha                          ....          Respondent
                                                                          Mr.Sitikant Mishra, ASC.
                                          CORAM:
                                          MR. JUSTICE D.DASH
                                          DR. JUSTICE S.K. PANIGRAHI

                                                              ORDER

19.05.2023 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard learned Counsel for the Appellant and learned Additional Standing Counsel for the Respondent.

3. Hearing being concluded.

Judgment is reserved.

(D. Dash), Judge.

(Dr. S.K. Panigrahi) Judge.

Narayan

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Personal Assistant Reason: Authentication Location: OHC Date: 22-May-2023 15:30:15