Laxmipriya Pattnaik vs Central Bank Of India And
2023 Latest Caselaw 6762 Ori

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     W.P.(C) No. 6146 of 2004

                                   Laxmipriya Pattnaik             ....                 Petitioner
                                                                          Mr. S. Dash, Advocate

                                                             -versus-

                               Central Bank of India and           ....           Opposite Parties
                                others
                                                                                             None

                                                 CORAM: JUSTICE V. NARASINGH

                                                           ORDER

19.05.2023 Order No.

14. 1. None appears for the opposite Parties when the matter is called.

2. Heard learned counsel for the petitioner.

3. Hearing is concluded and the Judgment is reserved.

(V. NARASINGH) Judge Santoshi

Signature Not Verified Digitally Signed Signed by: SANTOSHI LENKA Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 22-May-2023 15:11:33