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Sri Amar Kumar Dey vs Vishal K. Dev
2023 Latest Caselaw 6761 Ori

Citation : 2023 Latest Caselaw 6761 Ori
Judgement Date : 19 May, 2023

Orissa High Court
Sri Amar Kumar Dey vs Vishal K. Dev on 19 May, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CONTC No. 3184 of 2023

            Sri Amar Kumar Dey                ....                       Petitioner
                                                         Mr. Manas Pati, Advocate

                                          -versus-
            Vishal K. Dev,                    ....               Opposite Party/
            Principal Secretary to Govt.,                         Contemnor
            Finance Department, Secretariat          Mr. Iswar Mohanty, A.S.C.
            Building, Odisha, Bhubaneswar
            and others

                      CORAM:
                      JUSTICE A.K.MOHAPATRA

                                         ORDER

19.05.2023 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. This Contempt Petition has been filed by the Petitioner for non-compliance of the order dated 03.01.2023 passed by this Court in W.P.(C) No.36533 of 2022.

3. Considering the submission made, this Court, by providing a last chance, deems it proper to dispose of the Contempt Petition with a direction to the Opposite Party-Contemnor to comply with the direction of this Court dated 03.01.2023 passed by this Court in W.P.(C) No.36533 of 2022, if the same has not been complied with in the meantime, within a period of six weeks from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated hereinabove, it will be construed to be deliberate violation of this Court's order.

4. The CONTC is, accordingly, disposed of.

(A.K. Mohapatra) Judge

Debasis

Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Designation: PA Reason: Authentication Location: OHC CUTTACK Date: 21-May-2023 18:08:19

 
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