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Dr. Jyotiprabha Mishra vs Odisha University Of Agriculture
2023 Latest Caselaw 6754 Ori

Citation : 2023 Latest Caselaw 6754 Ori
Judgement Date : 19 May, 2023

Orissa High Court
Dr. Jyotiprabha Mishra vs Odisha University Of Agriculture on 19 May, 2023
                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.41060 of 2021

                                  Dr. Jyotiprabha Mishra              ....            Petitioner
                                                            Mr. Biswabihari Mohanty, Advocate

                                                             -versus-

                                  Odisha University of Agriculture     ....          Opp. Parties
                                  and Technology, Bhubaneswar and
                                  others
                                                                  Mr. P.M. Pattajoshi, Advocate
                                                                              (O.P. Nos. 1 to 3)
                                                                      Mr. A. Mohanty, Advocate
                                                                                    (O.P. No.4)

                                              CORAM:
                                              JUSTICE A.K. MOHAPATRA

                                                             ORDER
        Order No.                                           19.05.2023
                03.          1.      In view of the common judgment dated 19.05.2023 passed by

this Court in W.P.(C) No.40093 of 2021 and batch, this writ petition, which is squarely covered by the said judgment, is hereby disposed of in terms of the said judgment.

2. The Opposite Parties No.1 to 3 are, accordingly, directed to extend the similar benefits as has been directed in W.P.(C) No.40093 of 2021 and batch to the Petitioner within a period of two months from the date of communication of this judgment.


Signature Not Verified                                              ( A.K. Mohapatra)
Digitally Signed                                                           Judge
Signed by: DEBASIS AECH
Designation: PADebasis
Reason: Authentication
Location: OHC CUTTACK
Date: 22-May-2023 14:41:43
 

 
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