Sandeep Mohanty vs Odisha University Of Agriculture
2023 Latest Caselaw 6746 Ori

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P.(C) No.40091 of 2021

                                  Sandeep Mohanty                     ....            Petitioner
                                                         Mr. Manoj Kumar Mishra, Sr. Advocate

                                                            -versus-
                                  Odisha University of Agriculture        ....           Opp. Parties
                                  and Technology, Bhubaneswar and
                                  others
                                                                             Mr. A. Pal, Advocate
                                                                                (O.P. Nos. 1 & 2)
                                                                        Mr. A. Mohanty, Advocate
                                                                                      (O.P. No.4)

                                              CORAM:
                                              JUSTICE A.K. MOHAPATRA
                                                         ORDER

        Order No.                                       19.05.2023

                05.          1.      In view of the common judgment dated 19.05.2023 passed by this

Court in W.P.(C) No.40093 of 2021 and batch, this writ petition, which is squarely covered by the said judgment, is hereby disposed of in terms of the said judgment.

2. The Opposite Parties No.1 to 3 are, accordingly, directed to extend the similar benefits as has been directed in W.P.(C) No.40093 of 2021 and batch to the Petitioner within a period of two months from the date of communication of this judgment.

( A.K. Mohapatra) Judge Debasis Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Designation: PA Reason: Authentication Location: OHC CUTTACK Date: 22-May-2023 14:41:42