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Ramesh Soren vs State Of Odisha & Ors
2023 Latest Caselaw 6529 Ori

Citation : 2023 Latest Caselaw 6529 Ori
Judgement Date : 18 May, 2023

Orissa High Court
Ramesh Soren vs State Of Odisha & Ors on 18 May, 2023
Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Designation: Jr. Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 18-May-2023 18:51:00



                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        RSA No.204 of 2023

                              Ramesh Soren                                   ....         Appellant
                                                                            Mr.S.Malik, Advocate

                                                              -versus-

                              State of Odisha & Ors.                            ....   Respondents


                                            CORAM:
                                            JUSTICE B. P. ROUTRAY
                                                           ORDER

18.05.2023 I.A. No. 549 of 2023 Order No.

1. 1. The matter is taken up through Hybrid mode.

2. The certified copy of the Trial Court judgment shall be filed within two weeks, as undertaken.

3. The I.A. is disposed of. RSA No. 204 of 2023

4. The defects pointed out by S.R. shall be removed within two weeks.

5. List this matter on 6th July, 2023.

(B.P. Routray) Judge

S.Das

 
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