Amulya Kumar Swain vs State Of Odisha
2023 Latest Caselaw 6527 Ori

Citation : 2023 Latest Caselaw 6527 Ori
Judgement Date : 18 May, 2023

Orissa High Court

Amulya Kumar Swain vs State Of Odisha on 18 May, 2023

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     BLAPL No. 12830 of 2022

                                   Amulya Kumar Swain              ....                Petitioner
                                                                          Ms. A. Hota, Advocate

                                                             -versus-

                               State of Odisha                     ....            Opposite Party
                                                                           Mr. K.K. Gaya, ASC

                                                  CORAM: JUSTICE V. NARASINGH

                                                           ORDER

18.05.2023 Order No.

07. 1. List this matter on 13.07.2023.

2. Registry is requested to trace the Criminal Appeal filed against the judgment dated 20.09.2008 passed by the learned Additional District and Sessions-cum-Special Judge, Jajpur in G.R. Case No.1241 of 2000 arising out of Badachana P.S. Case No.188 of 2000.

3. The connected record be placed along with this case record on the date fixed.

(V. NARASINGH) Judge Santoshi

Signature Not Verified Digitally Signed Signed by: SANTOSHI LENKA Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 22-May-2023 12:36:45

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