Manoj Kumar Pati vs State Bank Of India & Others
2023 Latest Caselaw 6389 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           WP(C) No.22681 of 2014

                                      Manoj Kumar Pati                  ....                 Petitioner
                                                                                           In Person
                                                                    Mr. S.N. Pattnaik, Amicus Curiae
                                                                  -versus-

                                      State Bank of India & others      ....           Opposite Parties

                                                                 Mr. Ashok Kumar Mishra, Advocate
                                                                     Mr. P.V. Balakrishna, Advocate.
                                                       CORAM: JUSTICE V. NARASINGH

                                                                ORDER

08.05.2023 Order No.

37. 1. The revised written note of submission filed by the Petitioner in person is taken on record.

2. Hearing is concluded and the judgment is reserved.

(V. NARASINGH) Judge PKS

Signature Not Verified Digitally Signed Signed by: PRADEEP KUMAR SWAIN Designation: ASSISTANT REGISTRAR-CUM-SENIOR SECRETARY Reason: Authentication Location: Orissa High Court Date: 18-May-2023 10:35:06