Sri Radha Govinda Jew Thakur vs Brahmananda Prusty & Others
2023 Latest Caselaw 6387 Ori

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        S.A. No. 120 of 2002
                              Sri Radha Govinda Jew Thakur               ....             Appellants
                              represented by the Managing Trustee

                                                                     Mr. A.P.Bose, Senior Advocate

                                                             -Versus-

                              Brahmananda Prusty & Others           ....          Respondents

Mr. Gokulananda Mohapatra, Advocate

CORAM:

                                     JUSTICE R.K.PATTANAIK
        Order No.                                         ORDER
                                                        17.05.2023


           13.                1.            Mr. Bose, learned counsel for the appellant and so also

Mr. Mohapatra, learned counsel for respondent Nos. 1 & 2 are present.

2. Ms. Mishra, learned ASC appearing for respondent Nos. 3 to 5 submits that she does not have the copies of the judgments of the trial court as well as of the lower appellate court and hence, not ready for hearing.

3. Mr. Bose, learned counsel for the appellant is directed to supply the copies of the judgments of both the courts below on Ms. Mishra, learned ASC for respondents Nos. 3 to 5 before the next date.

4. List on 17th July, 2023.

Signature Not Verified Digitally Signed Signed by: KABITARANI MAJHI Designation: Secretary (R.K.Pattanaik) Reason: Authentication Judge Location: OHC,Cuttack Date: 20-May-2023 11:52:48

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