Tushar Kant Mohapatra vs Satyabrata Sahu
2023 Latest Caselaw 6358 Ori

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  CONTC No.3224 of 2023

              Tushar Kant Mohapatra                        .....                                      Petitioner
                                                                                      Mr.A.Tripathy, Advocate
                                                           Vs.
              Satyabrata Sahu, IAS & Anr.                  .....                    Opposite Parties/Contemnors
                                                                                            Mr.G.N.Rout, ASC

                                             CORAM: JUSTICE SANJAY KUMAR MISHRA

                                                                   ORDER

17.05.2023 Order No. This matter is taken up through hybrid mode.

2. Mr.A.Tripathy, learned Counsel for the Petitioner appears through virtual mode and submits that Writ Appeal No.777 of 2021 was preferred against the judgment dated 09.09.2021 passed in W.P.(C) No.19951 of 2021. Though the said Appeal was dismissed by the Division Bench on 12.04.2023, still the direction given in W.P.(C) No.19951 of 2021 is to be worked out.

3. Mr. Rout, learned ASC for the State is present and submits that he has instruction to render appearance for the Opposite Parties. As he has already received copy of the Contempt Petition, he may be granted four weeks time to take instruction and file Compliance/Show Cause Affidavit.

4. Compliance/Show Cause Affidavit be filed by 27.06.2023 after serving copy of the same on learned Counsel for the Petitioner.

5. Matter be listed on 30th June, 2023.

(S.K.MISHRA) JUDGE Banita Signature Not Verified Digitally Signed Signed by: BANITA PRIYADARSHINI PALEI Designation: Jr.Stenographer Reason: AUNTHENTICATION Location: HIGH COURT OF ORISSA Date: 18-May-2023 17:35:39