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Debendranath Mohanty @ vs State Of Odisha And Another
2023 Latest Caselaw 6334 Ori

Citation : 2023 Latest Caselaw 6334 Ori
Judgement Date : 17 May, 2023

Orissa High Court
Debendranath Mohanty @ vs State Of Odisha And Another on 17 May, 2023
                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C) No.15224 OF 2023

            Debendranath Mohanty @                   ....         Petitioner(s)
            Devendranath                                  Mr.S.K.Nayak,Adv.
                                          -versus-

            State of Odisha and another              ....    Opposite Party(s)
                                                          Mr.U.K.Sahoo,ASC



                      CORAM:
                      JUSTICE BISWANATH RATH
                                       ORDER
Order No.                             17.05.2023
   01.       1.     This Writ Petition has been filed seeking a direction to the

A.S.O.-O.P.2 to accept the proposed Misc. Case for recording of the name of the Petitioner in the Hal R.O.R.

2. In course of hearing it has been brought to the notice of this Court that involving similar situation the Division Bench of this Court has already taken up several similar matters and vide its judgment dated 02.01.2023, the Division Bench interfering with the order standing in similar situation remitted the matter to the A.S.O. with further directions therein. There is no dispute on the application of the judgment of the Division Bench to the case at hand at Bar.

3. This Court, accordingly, applying the analogy through the judgment dated 02.01.2023 in W.P.(C) No. 1608 of 2014 with batch, remits the matter to the A.S.O., Jobra, Cuttack-O.P.2, who is directed to proceed for recording the name of the Petitioner in respect of the land in R.O.R. within a period of eight weeks from the date of communication of a copy of this order by the Petitioner, by bringing corrected Record of Rights.

// 2 //

4. The Writ Petition stands disposed of with the above order.

(Biswanath Rath) Judge U.Nayak

Signature Not Verified Digitally Signed

Signed by: UTKALIKA NAYAK Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 18-May-2023 10:46:57

 
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