Tubu @ Anil Kumar Swain vs State Of Orissa
2023 Latest Caselaw 6305 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CRLA No.924 of 2019

                                Tubu @ Anil Kumar Swain                  ....           Appellant

                                                                  Mr. Rajib Kumar Swain, Adv.

                                                             -versus-

                                State of Orissa                         ....           Respondent

Mr. S.K. Nayak, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 17.05.2023

02. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Mr. Rajib Bihari Mishra, learned Advocate and associate

file Vakalatnama on behalf of the Appellant with no

objection from Mr. Samvit Mohanty, learned counsel

appearing for the Appellant. The same be kept on record.

3. As submitted, names of Mr. Prasant Kumar Nanda,

learned Advocate and associates be deleted from the front

page of the brief.

4. Heard learned Counsel for the Appellant and learned

Additional Government Advocate for the State.

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Secretary Reason: Authentication Location: OHC, Cuttack Date: 18-May-2023 15:59:32 // 2 //

5. Hearing being concluded; judgment is reserved.

                          .                                               (D. Dash)
                                                                            Judge




                                                                     (Dr. S.K. Panigrahi)
                                                                            Judge
             B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Secretary Reason: Authentication Location: OHC, Cuttack Date: 18-May-2023 15:59:32