The Manager vs Dheera Beshra And Another
2023 Latest Caselaw 6259 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  MACA No.662 of 2020
                 The Manager, Bajaj Allianz General
                 insurance Co. Ltd.                      ....           Appellant
                                                       Mr. G.P. Dutta, Advocate
                                          -versus-
                 Dheera Beshra and Another              ....       Respondents
                                  Mr. K. Panigrahi on behalf of Mr. I. Palbabu,
                                                  counsel for Respondent No.1
                           CORAM:
                           SHRI JUSTICE B. P. ROUTRAY
                                          ORDER

16.5.2023 Order No.

I.A. No.1098 of 2020

03. 1. The matter is taken up through hybrid mode.

2. It is submitted by Mr. G.P. Dutta, learned counsel for the Appellant that the certified copy of impugned judgment has been filed in MACA No.661 of 2020. Accordingly, filing of the same in present appeal is dispensed with.

3. The I.A. is disposed of.

I.A. No.312 of 2021, 1096 of 2020 & 182 of 2021

04. 4. The statutory amount and deficit court fee already paid are accepted on record and the I.As. are disposed of.

I.A. No.1099 of 2020 & MACA No.662 of 2020

05. 5. List the matter on 8th August, 2023 along with MACA No.661 of 2020.

6. I.A. No.1099 of 2020 is disposed of.

( B.P. Routray) Judge M.K.Panda

Signature Not Verified

Signed by: MANAS KUMAR PANDA Reason: Authentication Location: Orissa High Court, Cuttack Date: 17-May-2023 17:33:11