Sibanjali Badhai vs Commandant 38-Bn
2023 Latest Caselaw 6253 Ori

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      W.P.(C) No. 4345 of 2014

                                   Sibanjali Badhai                ....                 Petitioner
                                                                        Smt. P. Mishra, Advocate

                                                             -versus-

                               Commandant 38-BN, CRPF,             ....           Opposite Parties
                                Smilepur and others
                                                                           Mr. P.P. Behera, CGC

                                                  CORAM: JUSTICE V. NARASINGH

                                                            ORDER

16.05.2023 Order No.

33. 1. Heard learned counsel for the petitioner and learned counsel for the Opposite Parties.

2. Written note of submission filed on behalf of the Opposite Parties is taken on record.

3. Hearing is concluded and the Judgment is reserved.

(V. NARASINGH) Judge Santoshi

Signature Not Verified Digitally Signed Signed by: SANTOSHI LENKA Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 17-May-2023 17:50:08