M/S. Dalmia Bharat Limited & vs Union Of India & Another
2023 Latest Caselaw 6248 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     W.P.(C) No. 18042 of 2021

                     M/s. Dalmia Bharat Limited &                .....                               Petitioners
                     Another
                                                                                    Mr. S. Ganesh, Sr. Adv.
                                                                        assisted by Mr. V. Mohapatra, Adv.
                                                                 Vs.
                     Union of India & Another                    .....                             Opp. Parties
                                                                                          Mr. T.K. Satapathy,
                                                                                 Senior Standing Counsel (IT)
                                       CORAM:
                                            JUSTICE S. TALAPATRA
                                            JUSTICE SAVITRI RATHO

                                                                     ORDER

16.05.2023 Order No.

09. 1. This matter is taken up through hybrid mode.

2. Heard Mr. S. Ganesh, learned Senior Counsel, assisted by Mr. V. Mohapatra, learned counsel appearing for the Petitioners and Mr. T.K. Satapathy, learned Senior Standing Counsel, Income Tax appearing for the Opposite Parties.

3. Hearing is complete.

4. Judgment is reserved.

(S. Talapatra) Judge

(Savitri Ratho) Sukanta Judge

Signature Not Verified Digitally Signed Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer

Location: Orissa High Court, Cuttack Date: 17-May-2023 18:05:52