Pravati Sahoo vs State Of Odisha & Others
2023 Latest Caselaw 6246 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK


                             W.P.(C) No.27768 of 2020

                 Pravati Sahoo                           ....         Petitioner

                                              Ms. Sanjukta Mohanty, Advocate

                                         -versus-
                 State of Odisha & others         ....          Opposite Parties

                                                   Mr. A.K. Nanda, Advocate,
                                             Additional Government Advocate

                    CORAM:

                    JUSTICE ARINDAM SINHA
                    JUSTICE SANJAY KUMAR MISHRA


                                           ORDER

Order No.                                 16.05.2023

                                    I.A. No.7240 of 2023

    08.     1.      Ms. Mohanty, learned advocate appears on behalf of

applicant, who was petitioner in the writ petition disposed of by

judgment dated 2nd May, 2023. She submits, the application was

filed for modification of the judgment. However, she has since got

instructions to not press the application.

2. Mr. Nanda, learned advocate, Additional Government

Advocate appears on behalf of State.

3. In view of record of submission aforesaid, application is

dismissed.

(Arindam Sinha) Judge

(S.K. Mishra) Judge

P.Pradhan

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR PRADHAN

Reason: Authentication Location: High Court of Orissa, Cuttack Date: 16-May-2023 17:58:23