Berla Lakra vs State Of Orissa
2023 Latest Caselaw 6237 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             JCRLA No.26 of 2016
                                Berla Lakra                   ....            Appellant
                                                Mr. Rudranarayan Parija, Amicus Curiae
                                                                            along with
                                                                 Ms. Lipsa Parija, Adv.

                                                             -versus-
                                State of Orissa                         ....            Respondent

Mr. Siti Kant Mishra, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 16.05.2023

03. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

3. Hearing being concluded; judgment is reserved.

                          .                                                     (D. Dash)
                                                                                  Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Secretary Reason: Authentication Location: OHC, CUTTACK Date: 18-May-2023 15:57:00