Prasanta Jena vs Santoshi Jena
2023 Latest Caselaw 6165 Ori

Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Junior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 16-May-2023 19:29:09

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                               RPFAM No. 95 OF 2018
                                               Prasanta Jena                         ....       Petitioner
                                                                          Mr. Byomokesh Sahoo, Advocate
                                                                         -versus-
                                               Santoshi Jena                              .... Opp. Party
                                                                                    Mr. B.B. Swain, Advocate

                                                    CORAM:
                                                    JUSTICE K.R. MOHAPATRA
                                                                     ORDER

                     Order No.                                      16.05.2023
                           6.             1.      This matter is taken up through hybrid mode.

2. Judgment dated 5th February, 2018 (Annexure-3) passed by learned Judge, Family Court, Sambalpur in Criminal Misc. Case No.26 of 2016 is under challenge in this RPFAM, whereby the Petitioner has been directed to pay maintenance of Rs.5,000/- per month to the Opposite Party from the date of filing of the petition, i.e., from 23rd September, 2016.

3. Mr. Sahoo, learned counsel for the Petitioner submits that he has no instruction in the matter.

4. Mr. Swain, learned counsel also submits that he has not received any instruction from the Opposite Party.

5. In view of the above, the RPFAM is dismissed for non- prosecution.

6. Interim order dated 6th November, 2019 passed in Misc. Case No.126 of 2018 stands vacated.

                                                                            (K.R. Mohapatra)
             ms                                                                   Judge