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Gurpreet Singh Sabiharwal vs Sasikanta Satapathy And Others
2023 Latest Caselaw 6076 Ori

Citation : 2023 Latest Caselaw 6076 Ori
Judgement Date : 15 May, 2023

Orissa High Court
Gurpreet Singh Sabiharwal vs Sasikanta Satapathy And Others on 15 May, 2023
                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      CMP NO. 461 OF 2023
                                      Gurpreet Singh Sabiharwal               ....       Petitioner
                                                                 Mr. Amit Prasad Bose, Advocate
                                                               -versus-
                                      Sasikanta Satapathy and others          .... Opp. Parties
                                                          Mr. Manas Mohapatra, Senior Advocate
                                                   along with Mr. Shib Sankar Mohanty, Advocate

                                            CORAM:
                                            JUSTICE K.R. MOHAPATRA

                                                             ORDER
                Order No.                                   15.05.2023
                                 CMP No. 461 OF 2023
                                 & I.A. No. 436 of 2023

                    2.           1.       This matter is taken up through hybrid mode.

2. As prayed for by Mr. Mohapatra, learned Senior Advocate appearing for the Opposite Parties, put up this matter on 7th July, 2023.

3. As an interim measure, it is directed that operation of the judgment dated 31st March, 2023 (Annexure-1) passed by learned District Judge, Khurda at Bhubaneswar in FAO No.28 of 2023 confirming the order dated 17th February, 2023 (Annexure-

2) passed by learned Senior Civil Judge, Bhubaneswar in I.A. No.01 of 2021 (arising out of C.S. No.2736 of 2021) shall remain stayed till the next date.

Urgent certified copy of this order be granted on proper application.

Signature Not Verified
Digitally Signed                                                     (K.R. Mohapatra)
Signed by: BIJAY KUMAR SAHOO
           bks
Reason: Authentication                                                     Judge

Location: High Court of Orissa, Cuttack Date: 15-May-2023 18:11:41

 
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