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Bhuja @ Bhujaraj Behera vs State Of Odisha
2023 Latest Caselaw 6073 Ori

Citation : 2023 Latest Caselaw 6073 Ori
Judgement Date : 15 May, 2023

Orissa High Court
Bhuja @ Bhujaraj Behera vs State Of Odisha on 15 May, 2023
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        JCRLA No.2 of 2019
                      Bhuja @ Bhujaraj Behera          ...                   Appellant
                                                                    Ms. Gayatri Patra,
                                                                     (Amicus Curie)
                                                    -versus-

                      State of Odisha                  ...                  Respondent
                                                               Mr.S.S. Kanungo, AGA
                                 CORAM:
                                 MR. JUSTICE D.DASH
                                 Dr. JUSTICE S.K.PANIGRAHI



                                                  ORDER

15.05.2023 Order No.

09. 1. The matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Ms. Gayatri Patra, learned Amicus Curie appearing for the Appellant and Mr. S.S. Kanungo, learned Additional Government Advocate for the State.

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge

(Dr.S.K.Panigrahi) Judge

Signature Not Verified H

Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: ORISSA HIGH COURT Date: 15-May-2023 18:03:19

 
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