Kanduru Sahu vs State Of Odisha
2023 Latest Caselaw 6072 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       JCRLA No.38 of 2019
                      Kanduru Sahu                     ...                   Appellant
                                                                  Mr. Swayamjit Rout,
                                                                      (Amicus Curie)
                                                    -versus-

                      State of Odisha                  ...                  Respondent
                                                                 Mr.S.K. Nayak, AGA
                                 CORAM:
                                 MR. JUSTICE D.DASH
                                 Dr. JUSTICE S.K.PANIGRAHI



                                                  ORDER

15.05.2023 Order No.

03. 1. The matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. S. Rout, learned Amicus Curie appearing for the Appellant and Mr. S.K. Nayk, learned Additional Government Advocate for the State.

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge

(Dr.S.K.Panigrahi) Judge

Signature Not Verified H

Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: ORISSA HIGH COURT Date: 15-May-2023 18:03:19