Abhiram Pradhan vs State Of Odisha
2023 Latest Caselaw 6069 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              BLAPL No.518 of 2021

                                   Abhiram Pradhan                     ....     Petitioner
                                                      Mr.Devashis Panda, Advocate

                                                            -versus-

                                   State of Odisha                     ....     Opp. Party

                                                      Mr. Manoranjan Mishra
                                                      Addl. Standing Counsel

                                                     CORAM:
                                                JUSTICE S.K. SAHOO
                                                        ORDER

   Order No.                                          15.05.2023

          06.                         This   matter    is    taken     up   through   Hybrid

arrangement (video conferencing/physical mode).

Learned counsel for the petitioner submits that in the meantime, judgment has been pronounced in the learned trial Court and the petitioner has been acquitted.

In view of such submission, the BLAPL stands disposed of as infructuous.

( S.K. Sahoo) Judge

Signature Not Verified Sipun Digitally Signed Signed by: SIPUN BEHERA Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 17-May-2023 13:33:32