M/S. Associated Cement vs Sales Tax Officer
2023 Latest Caselaw 6061 Ori

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.P.(C) No. 12157 of 2023

                    M/s. Associated Cement                   .....                                 Petitioner
                    Companies Ltd., Bhubaneswar
                                                                                    Mr. S. Ray, Sr. Adv.
                                                                       assisted by Mr. K.K. Sahoo, Adv.
                                                             Vs.
                    Sales Tax Officer, Cuttack-II            .....                             Opp. Parties
                    Circle, Cuttack & Another                                       Mr. S.S. Padhi, A.S.C.
                                                                                       (For CT and GST)
                                   CORAM:
                                        JUSTICE S. TALAPATRA
                                        JUSTICE SAVITRI RATHO

                                                                  ORDER

15.05.2023 Order No.

02. 1. This matter is taken up through hybrid mode.

2. Heard Mr. S. Ray, learned Senior Counsel, assisted by Mr. K.K. Sahoo, learned counsel appearing for the Petitioner and Mr. S.S. Padhi, learned Addl. Standing Counsel appearing for CT and GST.

3. Hearing is complete.

4. Judgment is reserved.

(S. Talapatra) Judge

(Savitri Ratho) Sukanta Judge

Signature Not Verified Digitally Signed

Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa Date: 16-May-2023 10:30:12