K. Tapas Kumar Behera vs Md. Ohpc & Others
2023 Latest Caselaw 6060 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          W.P.(C) Nos. 576 of 2012

                                    K. Tapas Kumar Behera                ....                Petitioner
                                                                          Mr. K. Pattanayak, Advocate
                                                                   -versus-

                                    MD. OHPC & Others                    ....          Opposite Parties
                                                                              Mr. P.K. Rout, Advocate

                                                      CORAM: JUSTICE V. NARASINGH

                                                                  ORDER

15.05.2023

W.P.(C) Nos. 576, 5302 of 2012 & 4940 & 32791 of 2011 Order No.

07. 1. Heard learned counsel for the petitioner and learned counsel for the Opposite Parties.

2. The written note of submission on behalf of the Opposite Parties is taken on record.

3. Mr. Rout, learned counsel for the Opposite Parties, on instruction, submits that the judgment reported in 2015 (1) OLR- 1129 has attained finality.

4. Hearing is concluded and the judgment is reserved.

5. De tag the W.P.(C) No.21850 of 2010 from this file.

(V. NARASINGH) Judge Signature Not Verified Ayesha Digitally Signed Signed by: AYESHA ROUT Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 16-May-2023 19:38:48