Ranjan Parida vs State Of Odisha And Others
2023 Latest Caselaw 6057 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.12466 of 2022


                                        Ranjan Parida                               ....               Petitioner

                                                                                 Mr. B.K. Sharma, Advocate
                                                                      -versus-
                                        State of Odisha and others                  ....            Opp. Parties

                                                                                           Mr. S. Das, A.G.A.
                                                                   CORAM:

                                                    JUSTICE A.K. MOHAPATRA
                                                                ORDER

Order No. 15.05.2023

W.P.(C) Nos,12466, 6100, 6102, 6103, 6930, 6959, 7921, 8413, 12469, 16468, 10797 of 2022

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06. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsels for the parties.

3. Hearing is concluded and judgment is reserved.

( A.K. Mohapatra) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 18-May-2023 10:58:36