Bhagirathi Nayak vs Suvam Saxena
2023 Latest Caselaw 5904 Ori

Citation : 2023 Latest Caselaw 5904 Ori
Judgement Date : 12 May, 2023

Orissa High Court

Bhagirathi Nayak vs Suvam Saxena on 12 May, 2023

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CONTC No.1820 of 2023

              Bhagirathi Nayak                           .....                                   Petitioner
                                                                                  Mr.S.Mallik, Advocate
                                                         Vs.
              Suvam Saxena, M.D., Odisha                 .....                  Opposite Party/Contemnor
              state Civil Supply Corporation
              Ltd.
                                                                               Mr.S.K.Mishra, Advocate

                                         CORAM: JUSTICE SANJAY KUMAR MISHRA

                                                                ORDER

12.05.2023 Order No. This matter is taken up through hybrid mode.

2. Mr.S.Mallik, learned Counsel for the Petitioner is present.

3. Mr.S.K.Mishra, learned Counsel for the Opposite Party/Contemnor appears through virtual mode and prays for further time for compliance of judgment dated 28.09.2022 in W.P.(C) No.11162 of 2019.

4. Matter be listed on 7th July, 2023.

5. Compliance Affidavit be filed on the adjourned date, to be accepted upon advance copy served on the learned Counsel for the Petitioner.

(S.K.MISHRA) JUDGE

Banita Signature Not Verified Digitally Signed Signed by: BANITA PRIYADARSHINI PALEI Designation: Jr.Stenographer Reason: AUTHENTICATION Location: HIGH COURT OF ORISSA Date: 13-May-2023 16:17:49