Bipin Behari @ Bihari Nayak vs Mamata Behera And Another
2023 Latest Caselaw 5898 Ori

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             RPFAM NO. 366 OF 2022
                              Bipin Behari @ Bihari Nayak             ....      Petitioner
                                                       Mr. Dibyajyoti Sahoo, Advocate
                                                      -versus-
                              Mamata Behera and another               .... Opp. Parties


                                      CORAM:
                                      JUSTICE K.R. MOHAPATRA

                                                      ORDER

Order No. 12.05.2023

1. 1. This matter is taken up through hybrid mode.

2. Mr. Sahoo, learned counsel for the Petitioner submits that assailing the judgment impugned herein, the Opposite Parties have filed RPFAM No. 76 of 2022.

3. Put up this matter on 7th July, 2022 along with RPFAM No. 76 of 2022 indicating the name of learned counsel appearing therein.

                                                            (K.R. Mohapatra)
    bks                                                           Judge
           Digitally signed
BIJAY byKUMAR
          BIJAY
               SAHOO
KUMAR 2023.05.13
      Date:

SAHOO 15:05:22
      +05'30'