State Of Odisha & Others vs Biswanath Ghosh & Another
2023 Latest Caselaw 5887 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No.21287 of 2017

   State of Odisha & Others                       .....                                Petitioners
                                                                           Mr. A.K. Mishra, AGA
                                                  Vs.
   Biswanath Ghosh & Another                      .....                           Opposite parties
                                                                                           None

                          CORAM:
                              DR. JUSTICE B.R. SARANGI
                              MR JUSTICE M.S. RAMAN

                                                         ORDER

12.05.2023 Order No. This matter is taken up through hybrid mode.

06.

2. None appears for the Opposite Parties at the time of call.

3. Mr. A.K. Mishra, learned Addl. Govt. Advocate contended that the matter is covered by the ratio of the judgment of this Court in Suresh Chandra Mishra vs. State of Odisha & Another; 2020 (II) ILR-CUT-383.

4. To give another chance to the Opposite Parties, list this matter after ensuing Summer Vacation.

                                                                     (DR. B.R. SARANGI)
                                                                           JUDGE



   Aks                                                                (M.S. RAMAN)
                                                                            JUDGE

ASWINI Digitally
       by ASWINI
                 signed

KUMAR KUMAR     SETHY
       Date: 2023.05.15

SETHY 11:31:13 +05'30'