Renuka Rana vs This Matter Is Taken Up Through ...
2023 Latest Caselaw 5884 Ori

Citation : 2023 Latest Caselaw 5884 Ori
Judgement Date : 12 May, 2023

Orissa High Court

Renuka Rana vs This Matter Is Taken Up Through ... on 12 May, 2023

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CONTC No. 3279 of 2023

                 Renuka Rana                           ....            Petitioner
                                                 Mr.Saroj Ku. Mishra, Advocate

                                           -versus-

                 Satya Ranjan Sahu, Collector,          ....          Contemnor
                 Boudh
                                                        Mr.Saswat Das, A.G.A.

                                        CORAM:

                            JUSTICE A.K. MOHAPATRA

                                            ORDER

Order No.                                  12.05.2023

    01.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. This Contempt Petition is filed alleging violation of the order dated 12.12.2022 passed by this Court in W.P.(C) No.3662 of 2022.

3. Considering the submission made, this Court, by providing a last chance, deems it proper to dispose of the Contempt Petition with a direction to the Opposite Party-Contemnor to comply with the direction of this Court dated 12.12.2022 passed by this Court in W.P.(C) No.3662 of 2022, if the same has not been complied with in the meantime, within a period of eight weeks from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the // 2 //

Court is not given effect to within the time stipulated hereinabove, it will be construed to be deliberate violation of this Court's order.

4. The CONTC is accordingly disposed of.

                 RKS                                                        ( A.K. Mohapatra )
                                                                                   Judge




Signature Not Verified
Digitally Signed
Signed by: RAMESH KUMAR SINGH

Designation: Ex-A.R.-cum-Sr. Secretary Reason: Authentication Location: High Court of Orissa Date: 16-May-2023 11:03:26