Jayakrushna Barik vs State Of Odisha &
2023 Latest Caselaw 5874 Ori

Citation : 2023 Latest Caselaw 5874 Ori
Judgement Date : 12 May, 2023

Orissa High Court

Jayakrushna Barik vs State Of Odisha & on 12 May, 2023

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C ) No.34179 of 2020

          Jayakrushna Barik                   ....                  Petitioner
                                                        Mr. S.K. Mishra, Adv.
                                                 -versus-

          State of Odisha &                   ....                   Opp. Parties
          Others                                          Mr. S.K. Samal, AGA

                                  CORAM:
                     JUSTICE BIRAJA PRASANNA SATAPATHY

                                           ORDER

Order                                    12.05.2023
 No
    3.        1.     This    matter      is   taken       up   through      Hybrid

Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel for the parties.

3. In support of his claim, learned counsel appearing for the Petitioner produced before this Court the judgments dt.17.11.2004 & dt.20.01.2015 so passed by this Court in the case of Smt. Dipti Roy Vs. State of Orissa & Others & batch and in the case of Bijay Ketan Khatua Vs. State of Orissa and Others. The same be kept on record.

4. As requested, list this matter in the week commencing 3rd of July, 2023.

(Biraja Prasanna Satapathy) Judge

sangita // 2 //

Signature Not Verified Digitally Signed Signed by: SANGITA PATRA Reason: Authentication of order Location: High Court of Orissa, Cuttack Date: 18-May-2023 17:23:15