Sovedita Roy vs Abani Kumar Baag
2023 Latest Caselaw 5826 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               MATA No. 46 of 2016

             Sovedita Roy                               .....                               Appellant
                                                                                Mr. H.B. Dash, Adv.

                                                        Vs.
             Abani Kumar Baag                           .....                                Respondent
                                                                                 Mr. A.P. Bose, Adv.

                                CORAM:
                                     JUSTICE S. TALAPATRA
                                     JUSTICE SAVITRI RATHO

                                                              ORDER

11.05.2023 Order No.

19. 1. This matter is taken up through hybrid mode.

2. Heard Mr. H.B. Dash, learned counsel appearing for the Appellant and Mr. A.P. Bose, learned counsel appearing for the Respondent.

3. Hearing is complete.

4. Judgment is reserved.

(S. Talapatra) SUKANTA Digitally signed by

KUMAR SUKANTA KUMAR BEHERA Judge Date: 2023.05.12 BEHERA 11:11:17 +05'30'

(Savitri Ratho) Sukanta Judge