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Anjali Chakrabarty vs State Of Odisha & Others
2023 Latest Caselaw 5823 Ori

Citation : 2023 Latest Caselaw 5823 Ori
Judgement Date : 11 May, 2023

Orissa High Court
Anjali Chakrabarty vs State Of Odisha & Others on 11 May, 2023
                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     FAO No.260 of 2022


                                  Anjali Chakrabarty                ....   Appellant
                                                                         Mr. D.K. Mohapatra, Advocate

                                                                   -versus-

                                  State of Odisha & Others          ....   Respondents
                                                                         Mr.S.K. Samal, AGA

                                                      COROM:
                                           JUSTICE BIRAJA PRASANNA SATAPATHY

                                                            ORDER

11.05.2023 Order No

01. 1. This matter is taken up through Hybrid Mode.

2. Certified copy of the impugned judgment filed in Court be kept in record.

3. As requested by Mr. D.K. Mohapatra, learned counsel for the Appellant, list this matter in the week commencing 26th of June, 2023.

(Biraja Prasanna Satapathy) Judge Subrat

Signature Not Verified Digitally Signed Signed by: SUBRAT KUMAR BARIK Designation: Senior Stenographer Reason: ..

Location: HIGH COURT OF ORISSA, CUTTACK Date: 15-May-2023 14:25:57

 
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