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Dharanidhar Pradhan vs State Of Odisha & Others
2023 Latest Caselaw 5822 Ori

Citation : 2023 Latest Caselaw 5822 Ori
Judgement Date : 11 May, 2023

Orissa High Court
Dharanidhar Pradhan vs State Of Odisha & Others on 11 May, 2023
                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     FAO No.510 of 2022


                                  Dharanidhar Pradhan               ....    Appellant
                                                                          Mr. P.K. Sahoo, Advocate

                                                                   -versus-

                                  State of Odisha & Others          ....   Respondents
                                                                         Mr.S.K. Samal, AGA

                                                      COROM:
                                           JUSTICE BIRAJA PRASANNA SATAPATHY

                                                            ORDER

11.05.2023 Order No

01. 1. This matter is taken up through Hybrid Mode.

2. Since certified copy of the impugned judgment is available in the case record, office is directed to do the S.R and place the matter after Stamp Reporting.

(Biraja Prasanna Satapathy) Judge Subrat

Signature Not Verified Digitally Signed Signed by: SUBRAT KUMAR BARIK Designation: Senior Stenographer Reason: ..

Location: HIGH COURT OF ORISSA, CUTTACK Date: 15-May-2023 14:25:57

 
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