Kamala Mohapatra vs Collector & District Magistrate
2023 Latest Caselaw 5820 Ori

                                                          THE HIGH COURT OF ORISSA AT CUTTACK
                                                                          W.P.(C). NO.11235 OF 2023

                                                  Kamala Mohapatra                                 ....           Petitioner(s)
                                                                                                        Mr.D.Mohapatra, Adv.
                                                                                       -versus-

                                                  Collector & District Magistrate, Cuttack         ....         Opposite Parties
                                                  & Anr.                                                     Mr.S.Ghose, AGA


                                                                   CORAM:
                                                                     JUSTICE BISWANATH RATH

                  Order                                                            ORDER
                  No.7                                                            11.05.2023
                                                          1.

Heard learned counsel appearing for the parties. Hearing concluded and judgment is pronounced in open Court in separate sheets.

(Biswanath Rath) Judge

sks

SUSIL KUMAR SWAIN Digitally signed by SUSIL KUMAR SWAIN Date: 2023.05.12 16:21:00 +05'30'