Suri Dinabandhu vs State Of Orissa
2023 Latest Caselaw 5819 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               JCRLA No.21 of 2016
                                Suri Dinabandhu                 ....          Appellant
                                                            Mr. Pulakesh Mohanty, Adv.
                                                                       (Amicus Curiae)

                                                             -versus-
                                State of Orissa                         ....            Respondent

Mr. S. Kanungo, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 11.05.2023

02. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

3. Hearing being concluded; judgment is reserved.

                            .                                                     (D. Dash)
                                                                                    Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar BHABAGRA Digitally signed by BHABAGRAHI JHANKAR

HI JHANKAR Date: 2023.05.12 15:53:26 +05'30'