Sangadi Sania vs Unknown
2023 Latest Caselaw 5816 Ori

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  JCRLA No. 34 of 2005

                          Sangadi Sania                           ....                   Appellant
                                                                       Mr. A.P.Mishra, Advocate
                                                       -versus-
                          The State of Orissa                     ....                  Opp.Party

                                             CORAM:
                                           JUSTICE BISWANATH RATH
                                           JUSTICE M.S.SAHOO

                                                               ORDER

Order No. 11.05.2023

14. 1. Hearing concluded. Judgment reserved.

........................... (Biswanath Rath) Judge

........................... (M.S.Sahoo) Judge

dutta

Signature Not Verified Digitally Signed Signed by: AJIT KUMAR DUTTA Designation: Secretary Reason: Authentication Location: ohc Date: 16-May-2023 15:35:28