Lakshman Srinivasan vs Republic Of India (Cbi)
2023 Latest Caselaw 5717 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          BLAPL No.2509 of 2023

          Lakshman Srinivasan                                      ...             Petitioner
                                                          Mr. M. Kanungo, Sr. Advocate
                              -versus-
          Republic of India (CBI)    ...                                      Opposite Party
                                                              Mr. S. Nayak, Advocate (CBI)

                                                 CORAM:
                                          JUSTICE G. SATAPATHY

                                                                ORDER

10.05.2023 Order No.

03. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard Mr. M. Kanungo, learned Senior Counsel for the petitioner and Mr. S. Nayak, learned counsel for the Republic of India (CBI).

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge

Subhasmita

SUBHASMITA Digitally signed by SUBHASMITA DAS

DAS Date: 2023.05.11 14:51:46 +05'30'