Rudra Shankar Satapathy vs State Of Odisha & Others
2023 Latest Caselaw 5714 Ori

                                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                                 CRLMP No.591 of 2023

                                                   Rudra Shankar Satapathy               ....          Petitioner

                                                                              Mr. A.N. Pattanayak, Advocate.

                                                                            -versus-

                                                   State of Odisha & others              ....       Opp. Parties.


                                                                                            Mr. D. Mund, AGA.
                                                                      CORAM:
                                                             DR. JUSTICE S.K. PANIGRAHI

                                                                            ORDER

Order No. 10.05.2023

5. 1. This matter is taken up through Hybrid

Arrangement.

2. Heard learned counsel for the petitioner and learned

counsel for the State.

3. Hearing is concluded and Judgment/Order is

reserved.

(Dr. S.K. Panigrahi) Judge

amit

AMIT KUMAR Digitally signed by AMIT KUMAR MOHANTY

MOHANTY Date: 2023.05.11 17:38:50 +05'30'