Paradeep Phosphates Ltd vs State Of Odisha & Others
2023 Latest Caselaw 5709 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.P.(C) No.3304 of 2019

       Paradeep Phosphates Ltd.                 .....                                  Petitioner
                                                                       Mr.S.Ku. Dash, Advocate
                                                Vs.
       State of Odisha & Others                 .....                            Opposite parties
                                                              Mr. J.P. Patnaik, Govt. Advocate
                                                                                             ]
                      CORAM:
                          DR. JUSTICE B.R. SARANGI
                          MR JUSTICE M.S. RAMAN

                                                       ORDER

10.05.2023 Order No. This matter is taken up through hybrid mode.

03.

2. Learned counsel for the Petitioner contended that the matter is covered by the ratio of the judgment of this Court in Paradeep Phosphates Ltd. Vs. State of Orissa and Ors.; 2009 (suppl.1) OLR 1029.

3. Mr. J.P. Patnaik, learned Govt. Advocates prays for time to file counter affidavit.

4. List this matter after ensuing summer vacation. Counter affidavit be filed in the meantime.

ASWINI KUMAR SETHY (DR. B.R. SARANGI) Digitally signed by ASWINI KUMAR SETHY JUDGE Date: 2023.05.11 12:46:21 +05'30'

Aks (M.S. RAMAN) JUDGE