Branch Manager vs Prakash Prasad & Others
2023 Latest Caselaw 5700 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         W.P.(C) No.21048 of 2022

                 Branch Manager, the Urban Co-                  ....           Petitioner
                 operative Bank Ltd.

                                                    Mr.Manoranjan Mishra, Advocate.

                                                   -versus-

                 Prakash Prasad & others                        ....        Opp. Parties
                                                                Mr. Amarjit Keshari Das,
                                                                      Adv for O.P.No.1

                                          CORAM:
                                 DR. JUSTICE S.K. PANIGRAHI

                                                  ORDER

Order No. 10.05.2023 08 1. This matter is taken up through Hybrid Arrangement.

2. Heard learned counsel for the petitioner and learned

counsel for the State. Hearing is concluded. Judgment/order

is reserved.

(Dr. S.K. Panigrahi) Judge Digitally signed LINGARA by LINGARAJ BEHERA J BEHERA 2023.05.12 Date:

LB 17:57:49 +05'30'