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Sourav Rout & Another vs The Odisha Legislative Assembly
2023 Latest Caselaw 5697 Ori

Citation : 2023 Latest Caselaw 5697 Ori
Judgement Date : 10 May, 2023

Orissa High Court
Sourav Rout & Another vs The Odisha Legislative Assembly on 10 May, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P.(C) No.31988 of 2021

                 Sourav Rout & another                   ....             Petitioners
                                                              Mr. S. Mishra, Advocate
                                           -versus-
                 The Odisha Legislative Assembly,        ....            Opp. Parties
                 Bhubaneswar & others
                                                           Mr. S. Palit, Sr. Advocate
                                                                        for O.P. No.1

                                 W.P.(C) No.6171 of 2022

                 Satya Narayan Maharana                  ....              Petitioner
                                                              Mr. S.K. Das, Advocate
                                           -versus-
                 The Odisha Legislative Assembly,        ....            Opp. Parties
                 Bhubaneswar & others
                                                           Mr. S. Palit, Sr. Advocate
                                                                        for O.P. No.1
                                                            Mr. S. Mishra, Advocate
                                                                  for O.P. Nos.2 & 3

                             CORAM:
                             JUSTICE A.K. MOHAPATRA

                                             ORDER
Order No.                                   10.05.2023
    19.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. Heard learned counsels for both the parties.

3. Hearing from learned counsel for both parties is closed.

4. The judgment/order is reserved.

( A.K. Mohapatra) Judge Anil

 
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