The Divisional Manager vs Sk. Arfan Hussain & Anr
2023 Latest Caselaw 5695 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        MACA No.982 of 2018

                         The Divisional Manager, The New      ....        Appellant
                         India Assurance Co.Ltd.
                                                      Mr.B.Dasmohapatra, Advocate

                                                                -versus-

                         SK. Arfan Hussain & Anr.            ....       Respondents
                                          Mr.D.Mund, Advocate for Respondent No.1

                                              CORAM:
                                              JUSTICE B. P. ROUTRAY
                                                              ORDER

10.05.2023 Order No.

10. 1. The matter is taken up through Hybrid mode.

2. Heard further.

3. Judgment reserved.

(B.P. Routray) Judge

S.Das

Signature Not Verified Digitally Signed Signed by: SANGRAM DAS Designation: Jr. Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 16-May-2023 18:49:38