State Of Odisha And Another vs Prashanta Kumar Dandasena And
2023 Latest Caselaw 5574 Ori

Citation : 2023 Latest Caselaw 5574 Ori
Judgement Date : 9 May, 2023

Orissa High Court

State Of Odisha And Another vs Prashanta Kumar Dandasena And on 9 May, 2023

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              W.A. No. 776 of 2023

                        State of Odisha and another              ....          Appellants
                                                                 Mr. S.N. Patnaik
                                                  Additional Government Advocate
                                               -versus-
                        Prashanta Kumar Dandasena and        ....     Respondents
                        another


                                  CORAM:
                                  THE CHIEF JUSTICE
                                  JUSTICE G. SATAPATHY

                                                  ORDER

Order No. 09.05.2023

01. In view of the judgment passed by this Court dated 12th April, 2023 in W.A. No.777 of 2021 and batch (State of Odisha v. Patitapaban Dutta Dash) the present writ appeal is dismissed in the same terms.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S. Behera SUMANTA Digitally signed by SUMANTA BEHERA

BEHERA 10:51:54 +05'30' Date: 2023.05.10

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