M/S. Rattan Enterprises & Anr vs State Of Odisha & Ors
2023 Latest Caselaw 5489 Ori

                                      1


            IN THE HIGH COURT OF ORISSA AT CUTTACK
                         W.P (C) No.13571 of 2015

M/s. Rattan Enterprises & Anr.      .....                                  Petitioner
                                                       Mr. S. P. Sarangi, Advocate


                                    Vs.
State of Odisha & Ors.              .....                          Opposite Parties
                                                          Mr. P.P. Mohanty, AGA
                                                           Mr. K. Ray, Advocate
                                                                      (O.Ps.3-5)


            CORAM:
               DR. JUSTICE B.R. SARANGI
               MR. JUSTICE M.S. RAMAN
                                           ORDER

08.05.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. S.P. Sarangi, learned counsel appearing for the petitioner; Mr. P.P. Mohanty, learned Additional Government Advocate appearing for the State-opposite party-1 and Mr. K. Ray, learned counsel appearing for opposite parties no.3 to 5.

3. Hearing is concluded. Judgment is reserved.

ALOK Digitally by ALOK signed (DR. B.R. SARANGI) RANJAN RANJAN Date:

                 SETHY                             JUDGE

 SETHY 2023.05.09
        10:50:00 +05'30'

Alok                                           (M.S. RAMAN)
                                                  JUDGE