Angul Sukinda Railway Limited vs Patitapaban Mishra & Ors
2023 Latest Caselaw 5458 Ori

Citation : 2023 Latest Caselaw 5458 Ori
Judgement Date : 8 May, 2023

Orissa High Court

Angul Sukinda Railway Limited vs Patitapaban Mishra & Ors on 8 May, 2023

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                    LAA No.55 of 2015

Angul Sukinda Railway Limited,                                            .....                                     Appellant
Khurda
                                                                                                        Mr.P.Das, Advocate
                                                                          Vs.
Patitapaban Mishra & Ors.                                                 .....                                   Respondents
                                                                                                    Mr.N.Panda, Advocate
                                                                                                       Mr.G.N.Rout, ASC

                                                           CORAM: JUSTICE SANJAY KUMAR MISHRA

                                                                                  ORDER

08.05.2023 Order No. This matter is taken up through hybrid mode.

08.

2. Mr.P.Das, learned Counsel on behalf of Mr.S.K.Dash, learned Counsel for the Appellant, so also Mr.N.Panda, learned Counsel for the Private Respondents and Mr.G.N.Rout, learned Additional Standing Counsel for the State Respondent are present.

3. Learned Counsel for the Respondents, including the State Counsel, submit that the enhanced compensation amount has already been disbursed in favour of the beneficiaries in terms of the impugned judgment dated 09.11.2015 passed in L.A. Misc. Case No.185 of 2013.

4. The said submission made by the learned Counsel for the Respondents is not disputed by the learned Counsel for the Appellant.

5. Accordingly, appeal stands dismissed as infructuous.



                                                                                              (S.K.MISHRA)
                                                                                                  JUDGE


   Banita
                            Digitally signed by BANITA
   BANITA              PRIYADARSHINI PALEI

PRIYADARSHINI PALEI Date: 2023.05.08 19:31:59 +05'30'