Angul Sukinda Railway Limited vs Dambaru Nayak & Ors
2023 Latest Caselaw 5450 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                              LAA No.29 of 2016

Angul Sukinda Railway Limited,                                      .....                                       Appellant
Khurda
                                                                                                    Mr.P.Das, Advocate
                                                                    Vs.
Dambaru Nayak & Ors.                                                .....                                    Respondents
                                                                                                 Mr.N.Panda, Advocate
                                                                                                    Mr.G.N.Rout, ASC

                                                     CORAM: JUSTICE SANJAY KUMAR MISHRA

                                                                            ORDER

08.05.2023 Order No. This matter is taken up through hybrid mode.

02.

2. Mr.P.Das, learned Counsel on behalf of Mr. S.K.Dash, learned Counsel for the Appellant, so also Mr.N.Panda, learned Counsel for the Private Respondent No and Mr.G.N.Rout, learned Additional Standing Counsel for the State Respondent are present.

3. Learned Counsel for the Respondents, including the State Counsel, submit that the enhanced compensation amount has already been disbursed in favour of the beneficiaries in terms of the impugned judgment dated 02.07.2015 passed in L.A. Misc. Case No.02 of 2015.

4. The said submission made by the learned Counsel for the Respondents is not disputed by the learned Counsel for the Appellant.

5. That apart, the deficit Court Fee, as pointed out by the Office, has not been paid till date.

6. Accordingly, appeal stands dismissed as infructuous, so also for non payment of deficit Court Fee.

                                                                                        (S.K.MISHRA)
                                                                                            JUDGE


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PRIYADARSHINI Date: 2023.05.08 19:29:54 PALEI +05'30'