Bharat Bhusan Sahoo vs Unknown
2023 Latest Caselaw 5361 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                            CRLLP No.54 of 2022

              Bharat Bhusan Sahoo              ....   Petitioner

                                Mr. S.Dash, Advocate

                                    -versus-

              State of Odisha & another        .... Opp.Parties

                                Mr.Manoranjan Mishra,
                                Addl. Standing Counsel

                                 CORAM:
                            JUSTICE S.K. SAHOO

                                  ORDER

Order No. 05.05.2023

01. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

This CRLLP petition has been filed for grant of leave to file appeal against the order of acquittal passed by the learned J.M.F.C., Rourkela in ICC No.109 of 2021 (Trial No.1903 of 2021).

After hearing the learned counsel for the respective parties and on going through the impugned judgment, I do not find any material to grant leave to file appeal.

Accordingly, the CRLLP stands dismissed.

( S.K. Sahoo) Judge PKSahoo // 2 //