Sahendra Majhi vs State Of Odisha
2023 Latest Caselaw 5358 Ori

Citation : 2023 Latest Caselaw 5358 Ori
Judgement Date : 5 May, 2023

Orissa High Court

Sahendra Majhi vs State Of Odisha on 5 May, 2023

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             BLAPL No. 3675 of 2023

              Sahendra Majhi                             ....                 Petitioner
                                                              Mr. K. Pradhan, Advocate
                                                   -versus-

              State of Odisha                            ....             Opposite Party
                                                                Mr. P.K. Maharaj, ASC

                                           CORAM: JUSTICE V. NARASINGH

                                                  ORDER

05.05.2023 Order No.

02. 1. Learned counsel for the petitioner places reliance on the judgment reported in (2022) Vol-2 OLR 365.

2. Learned counsel for the State seeks an adjournment to go through the said judgment and the applicability thereof in the case at hand.

3. List this matter on 27.06.2023.

(V. NARASINGH) Judge Ayesha

AYESHA Digitally signed by AYESHA ROUT

ROUT Date: 2023.05.08 11:21:11 +05'30'

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