Purna Chandra Kansa vs Kanwar Brajesh Singh
2023 Latest Caselaw 5357 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                            CONTC No.432 of 2018

Purna Chandra Kansa                  .....                                Petitioner
                                                                             None
                                     Vs.
Kanwar Brajesh Singh, IPS            .....                Opposite Party/Contemner
                                                        Mr. Amitabh Tripathy, Adv.

                    CORAM: JUSTICE SANJAY KUMAR MISHRA

                                            ORDER

05.05.2023 Order No. The matter is taken up through hybrid mode.

07.

2. Learned Counsel for the Petitioner is absent on repeated calls.

3. Mr. Amitabh Tripathy, learned Counsel for the Opposite Party submits that Show Cause Affidavit has already been filed since long. He submits that Writ Appeal No.373/2017, being preferred against the judgment dated 30.08.2017 in W.P.(C) No.20784/2014, is still pending for final disposal .The 1st Division Bench has already stayed the impugned judgment in the said Writ Appeal. He further submits, the Writ Appeal stands posted in the month of August, 2023 and the interim Order passed in the said Writ Appeal has been extended till the next date.

4. As the learned Counsel for the Petitioner is absent, matter be listed on 12.05.2023.

5. Mr. Tripathy is directed to inform this Court on the next date as to exact date of posting of the Writ Appeal.

6. Office is directed to indicate the full name of Mr. Amitabh Tripathy in the cause list, so also in the brief.

padma                                                       (S.K. MISHRA)
                                                                JUDGE


         PADMA      Digitally signed
                    by PADMA
         CHARAN     CHARAN DASH
                    Date: 2023.05.08
         DASH       07:23:56 +05'30'