Shiva @ Gurucharan Singh vs State Of Odisha
2023 Latest Caselaw 5187 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      CRLA No.213 of 2023
                   Shiva @ Gurucharan Singh              ....          Appellant
                                                                Mr.D.R. Mishra,
                                                                      Advocate
                                              -versus-

                   State of Odisha                       ....         Respondent
                                                                 Mr.S.K. Nayak,
                                                                          AGA
                           CORAM:
                           MR. JUSTICE D.DASH
                           DR JUSTICE S.K. PANIGRAHI
                                         ORDER

Order No. 04.05.2023

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. This matter is taken up today under the heading "TO BE MENTIONED".

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge

(Dr.S.K.Panigrahi) Judge Basu

Digitally signed BASUD by BASUDEV NAYAK EV Date:

2023.05.04 NAYAK 18:29:48